Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(5) in The Gopalpur Port Rules, 1987 (5)No smoking or free light of any description (other than lights required by Port Rules) shall be allowed in any cargo-boat during the time that any petroleum is on board.
