Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(f) in Chhattisgarh Protection of Depositors Interest Act, 2005 (f)"Depositor" means person who makes deposit with company; and includes heir, legal representative, administrator or assignee of the depositor;
