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State of Tripura - Section

Section 38 in Tripura Excise Rules, 1962

38. Procedure in case of arrest outside local jurisdiction.

- Any officer who, outside his local jurisdiction, arrests any person or seizes any article under Section 67 of the Act shall, without delay, make over such person or article to an Excise Officer having local jurisdiction, or to the officer-in-charge of the nearest police station.Information and Aid to Excise Officers