Gauhati High Court
Satish Kumar vs The Union Of India And 5 Ors on 5 December, 2022
Author: R.M. Chhaya
Bench: Chief Justice, Soumitra Saikia
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GAHC010203512021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/7338/2021
SATISH KUMAR
S/O LATE SIVA CH. PRASAD SINGH, R/A H/N-18(2ND FLOOR), SATGAON,
OPP. SATGAON POLICE STATION, DIST-KAMRUP(M), ASSAM, PIN-781171
VERSUS
THE UNION OF INDIA AND 5 ORS
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA,
MINISTRY OF DEFENCE, SOUTH BLOCK, NEW DELHI-110011
2:THE CENTRAL ADMINISTRATIVE TRIBUNAL (CAT)
GUWAHATI BENCH AT GUWAHATI
G.S ROAD
GUWAHATI-781005
3:THE CONTROLLER GENERAL OF DEFENCE ACCOUNTS (CGDA)
MINISTRY OF DEFENCE (FINANCE)
SOUTH BLOCK
GOVERNMENT OF INDIA
NEW DELHI
PIN-110011
4:THE PRINCIPAL CONTROLLER OF DEFENCE ACCOUNTS (BR)
RING ROAD
NARAINA
DELHI
PIN-110010
5:THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS
RAJENDRA PATH
PATNA
BIHAR
PIN-841219
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6:THE OFFICE OF THE CONTROLLER OF DEFENCE ACCOUNTS (BR)
UDAYAN VIHAR
NARANGI
GUWAHATI
ASSAM
PIN-78117
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : ASSTT.S.G.I.
BEFORE
HONOURABLE THE CHIEF JUSTICE
HONOURABLE MR. JUSTICE SOUMITRA SAIKIA
ORDER
Date : 05-12-2022 R.M. Chhaya, C.J.
At the request of Mr. A. Chakraborty, learned counsel for the petitioner, the matter is adjourned to 20.01.2023.
JUDGE CHIEF JUSTICE Comparing Assistant