Calcutta High Court
Magma Fincorp Limited vs Virgo Softech Ltd. & Ors on 7 May, 2014
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
AP No.343 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MAGMA FINCORP LIMITED
Versus
VIRGO SOFTECH LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 7th May, 2014.
Appearance:
Mr. K. K. Pandey, Adv.
The Court : The petitioner says that since a substantial payment
has been made by the respondents, the petitioner does not wish to pursue this
petition under Section 9 of the Arbitration and Conciliation Act, 1996.
AP No.343 of 2014 is dismissed as not pressed. Interim orders, if any, stand vacated. The receiver, if any, stands discharged without being required to file any accounts.
There will be no order as to costs.
(SANJIB BANERJEE, J.) bp.