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State of Gujarat - Section

Section 32 in Gujarat Metropolitan Planning Committees Rules, 2016

32. Filling of Casual Vacancies.

- In the event of any vacancy occurring on account of death, resignation, disqualification or for any other reason, the member secretary of Committee shall forthwith communicate the occurrence of the vacancy to the Election Authority of the Metropolitan Area and such vacancy shall be filled in by' holding bye-election in the like manner.