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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(d) in Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003

(d)Infra-structural plan showing proposal for land/building for provision of water, electricity, drainage and disposal of sewage and refuse and also indicating proposals for organised recreational opens, civic and cultural centres and land/building for education, medical and such other infra-structural facilities.