Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2) in Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974

(2)The procedure as regards execution of works departmentally or through contractors and running payments, completion reports, final payments, the forms and registers for all sorts of accounts and transactions thereto shall be the same as are used in the Public Works Department (B & R) of the State Government.]