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State of Telangana - Section

Section 18 in Professor Jayashankar Telangana State Agricultural University Act, 1963

18. Authorities of the University.

- The following shall be the Authorities of the university, namely:-
(i)the Board of Management;
(ii)the Academic Council;
(iii)the Boards of Faculties; and
(iv)such other bodies as may be prescribed.