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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(7) in Punjab State Aid to Industries Act, 1935

(7)"Village Industry" means any industry which forms the normal occupation, whether whole-time or part-time, of any class of the rural population of the [State] [Substituted for the word 'Province' by Adaptation of Laws Order, 1950.].]