Supreme Court - Daily Orders
U.P. State Road Transport Corporation vs Brijesh Kumar on 26 August, 2022
Bench: K.M. Joseph, Hrishikesh Roy
ITEM NO.29 COURT NO.6 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 10546/2019
(Arising out of impugned final judgment and order dated 12-09-2018
in SA No. 114/2018 passed by the High Court of Judicature at
Allahabad)
U.P. STATE ROAD TRANSPORT CORPORATION & ORS. Petitioner(s)
VERSUS
BRIJESH KUMAR & ANR. Respondent(s)
(With IA No. 34318/2019 - EXEMPTION FROM FILING O.T.)
Date : 26-08-2022 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Ms. Garima Prashad, Sr. Adv.
Mr. Nishit Agrawal, AOR
Mr. Shadab Khan, Adv.
Ms. Kanishka Mittal, Adv.
Ms. Pooja Agarwal, Adv.
Ms. Upasna Agrawal, Adv.
For Respondent(s)
Mr. Sudhir Kumar Saxena, Sr. Adv.
Mr. Aviral Saxena, AOR
Mr. Vikas Jain, Adv.
Mr. Digant Mishra, Adv.
Mr. Manjit Singh Rathor, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 09th September, 2022. Petitioner to serve copy of the petition on the Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2022.08.30 standing counsel for the respondent-State. 18:42:00 IST Reason:
Name of the standing counsel for the respondent-State 1 SLP (C) No. 10546/2019 to be shown in the cause list.
Learned counsel for the petitioner will also get specific instructions as to whether the petitioner- Corporation has made any appointments under the dying in harness scheme after the ban (17.04.2022). Petitioner will file affidavit in this regard giving all the details.
(NIDHI AHUJA) (RENU KAPOOR)
AR-cum-PS ASSISTANT REGISTRAR
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