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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Regulations, 2013

(2)The regular vacation for the purpose shall be as may be decided by the Governing Body from time to time:Provided that an incumbent on deputation to the Institute on foreign service shall be governed by leave rules as may be stipulated in the conditions of their deputation.