Patna High Court - Orders
Sandeo Hari vs Prasar Bharti Brodcasting Corp on 5 November, 2012
Bench: Prakash Chandra Verma, Jayanandan Singh
Patna High Court LPA No.431 of 2011 (10) dt.05-11-2012
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.431 of 2011
In
Civil Writ Jurisdiction Case No. 17382 of 2009
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SANDEO HARI S/O LATE SRI SARJU HARI R/O GANGDORI, P.S.-
DHORAIYA, DISTT.-BANKA.
.... .... APPELLANT/S
VERSUS
1. PRASAR BHARTI BRODCASTING CORP. OF INDIA, ALL INDIA
RADIO BHAGALPUR, P.S.-KOTWALI, DISTT.-BHAGALPUR
THROUGH ITS STATION DIRECTOR.
2. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL, SHRAM
BHAWAN, BAILEY ROAD, PATNA.
.... .... RESPONDENT/S
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Appearance :
For the Appellant/s : Mr. Purushottam Kumar Jha
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
VERMA
and
HONOURABLE MR. JUSTICE JAYANANDAN SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE PRAKASH CHANDRA
VERMA)
10 05-11-2012During course of dictation of Judgment, it was felt that matter requires rehearing.
List this case for rehearing.
(Prakash Chandra Verma, J) (Jayanandan Singh, J) Bhardwaj/-