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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(2)(b) in The Bonded Labour System (Abolition) Ordinance, 1975

(b)erecting machinery, workshops, godowns, bridges, railway sidings, and any other structures whatsoever in the project areas for the purpose of execution of works;