Bombay High Court
The Principal Commissioner Of Customs ... vs Signet Chemical Pvt. Ltd on 27 July, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
13-cuapp-5-2021.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
CUSTOMS APPEAL NO. 5 OF 2021
The Principal Commissioner of
Digitally
Customs (Import) .. Appellant
signed by
SHRADDHA Vs.
SHRADDHA KAMLESH
KAMLESH TALEKAR
TALEKAR Date:
Signet Chemical Pvt. Ltd. .... Respondent
2022.07.28
11:49:19 ****
+0530
Mr.Jitendra B. Mishra for appellant.
Ms.Arya Anil for respondent.
CORAM : DHIRAJ SINGH THAKUR AND
ABHAY AHUJA, JJ.
DATE : 27th JULY 2022 PC :
1. Adjourned at the request of Ms. Arya Anil, learned counsel for the respondent.
2. Stand over to 24th August 2022.
[ABHAY AHUJA, J.] [DHIRAJ SINGH THAKUR, J.] Shraddha Talekar, PS 1/1