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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2)(i) in Motor Vehicles Act, 1939

(i)[ the amount or amounts under sub-section (1C) of see on 30 or sub-section (1C) of section 31;] [Substituted by Act 47 of 1978, section 19 (w.e.f. 16-1-1979).]