Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Article 286(3)] [Article 286] [Constitution] Constitution Subarticle Article 286(3)(a) in Constitution of India (a)a tax on the sale or purchase of goods declared by Parliament by law to be of special importance in inter-State trade or commerce; or