Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 27 in Presidential And Vice-Presidential Elections Rules, 1952

27. Statement showing the number of votes of each elector at the Presidential election.-

For the purposes of every Presidential election, the Election Commission shall furnish the Returning Officer with a statement showing the number of votes which every elector has under the provisions of clause (2) of Article 55; and every valid ballot paper put in by an elector at that election shall be deemed to represent as many votes as that elector is shown as having in that statement.