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[Cites 0, Cited by 0] [Section 59] [Entire Act]

State of Andhra Pradesh - Subsection

Section 59(2) in Andhra Pradesh Farmers' Management of Irrigation Systems (conduct of Elections) Rules, 2003

(2)In extingencies it shall be competent to the Election Officer to marginally change the timings provided as in sub-rule (1) but the entire poll process shall be completed on the same day.