Bombay High Court
Kanan Neeraj Saini vs Neeraj Vedprakash Saini on 12 June, 2019
Author: Sadhana S. Jadhav
Bench: Sadhana S. Jadhav
9 wp 2342 of 2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2342 OF 2018
Kanan Neeraj Saini ... Petitioner
V/s.
Neeraj Vedprakash Saini ... Respondent
-------------------
None present for petitioner.
--------------------- CORAM : SMT. SADHANA S. JADHAV, J DATED : 12th June, 2019.
P.C. :
1. None present. Till today affidavit of service is not filed.
2. Stand over to 4 weeks.
(SMT. SADHANA S. JADHAV, J) S.M.Patil 1 of 1 ::: Uploaded on - 13/06/2019 ::: Downloaded on - 14/06/2019 01:38:26 :::