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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(5) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(5)After the statements under sub-rule (4) have become final, the Assistant Consolidation Officer shall issue certificate of award of compensation to recipient in Form XXX, notice where of shall also be given to the payers in Form XXIV.