Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Goa - Subsection Section 81(d) in The Goa, Housing Board Act, 1968 (d)all moneys received by the Board on account of repayment of loans and advances granted under sections 32 and 67;
