Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 8] [Entire Act] Union of India - Subsection Section 8(1) in The Trade Marks Act, 1999 (1)The Registrar may publish in the prescribed manner an alphabetical index of classification of goods and services referred to in section 7.
