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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Mizoram - Subsection

Section 35(c) in Mizoram Police Act, 2011

(c)identify performance indicators to evaluate the functioning of the Police Service. These indicators shall, inter alia , include: operational efficiency, public satisfaction, victim satisfaction vis-à-vis police investigation and response, accountability, optimum utilization of resources, and observance of human rights standards; and