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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(6) in Andhra Pradesh Land Grabbing (Prohibition) Special Court Regulations, 1988

(6)Every copy shall bear an endorsement showing dates of the following,-
(a)Application made on ;
(b)Stamp papers called for ;
(c)Stamp paper deposited ;
(d)Copy ready ;
(e)Copy delivered.