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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Odisha - Subsection

Section 56(b) in The Orissa Industrial Disputes Rules, 1959

(b)The Joint Secretaries acting jointly shall convene meetings of the Committee at least once in a month or as often as they consider it necessary. Not less than three days' notice shall be given of any such meeting.