Cochin Devaswom Board vs The Deputy Director, Kerala State Audit ... on 2 March, 2022

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Kerala High Court

Cochin Devaswom Board vs The Deputy Director, Kerala State Audit ... on 2 March, 2022

Bench: Anil K.Narendran

DBP No.78/2018                                1/3




                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                          PRESENT
                        THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                             &
                         THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Wednesday, the 2nd day of March 2022 / 11th Phalguna, 1943
                                     DBP NO. 78 OF 2018

IN THE MATTER OF CDB - REPORT NO.73 OF 2018 - PETITION NO.16 OF 2018 -
RENOVATION WORK OF PAZHAYANNUR BHAGAVATHY TEMPLE - REVISED ESTIMATE AMOUNT OF
RS.51,00,000/- - SANCTION REQUESTED - SUO MOTU PROCEEDINGS - INITIATED
REGARDING:

                                       -------------

APPLICANT :

       COCHIN DEVASWOM BOARD

       REPRESENTED BY ITS SECRETARY, THRISSUR-680001.



       BY ADV.K.P.SUDHEER, SC, COCHIN DEVASWOM BOARD

RESPONDENTS:

1.     THE DEPUTY DIRECTOR,

       KERALA STATE AUDIT DEPARTMENT, THRISSUR, PIN - 680001

       *ADDITIONAL R2 IMPLEADED

2.     TEMPLE RENOVATION COMMITTEE

       PAZHAYANNUR BHAGAVATHY TEMPLE.

       *ADDITIONAL R2 IMPLEADED VIDE ORDER DATED 15/07/2019

       *ADDITIONAL R3 TO R15 IMPLEADED

3.     T.R.VISWAMBHARAN

       THONIKUZHIYIL HOUSE, KALLAMPARAMBU, PAZHAYANNUR P.O.,

       PIN-680 587.

4.     N.MURALI

       CHAKKINGAL HOUSE, THEKKETHARA, PAZHAYANNUR P.O.,

       PIN- 680 587.

5.     VIJAYAN KALATH

       KALATH HOUSE, THEKKETHARA, PAZHAYANNUR P.O.,

       PIN-680 587.
 DBP No.78/2018                           2/3




6.     T.KAMALAKARAN

       THEKKEPAT HOUSE, KAITHACODE, PAZHAYANNUR P.O.,

       PIN-680 587.

7.     A.K.RAJENDRAN

       ALAKKAL PARAMBIL, (NEAR) NAVODAYA HOSPITAL,

       PAZHAYANNUR P.O., PIN-680 587

8.     K.RAVINDRA MENON

       KAYARAT HOUSE, AMBALANADA, PAZHAYANNUR P.O.,

       PIN-680 587.

9.     N.BABU

       NARAYANA NIVAS, THEKKETHARA, PAZHAYANNUR P.O.,

       PIN-680 587.

10.    BINOY K.,

       KANIKUDIYIL HOUSE, THEKKETHARA, PAZHAYANNUR P.O.,

       PIN-680 587.

11.    SUKUMARAN E.C.,

       EDAPARAMBIL HOUSE, VELLARKULAM, PAZHAYANNUR P.O.,

       PIN-680 587.

12.    SIVARAMAKRISHNAN P.M.,

       KAMALA VIHAR, THEKKETHARA,PAZHAYANNUR P.O.,

       PIN-680 587.

13.    KUMARAN K.,

       KUNNATH HOUSE, KAKKARAKUNNU, VADAKKETHARA,

       PAZHAYANNUR P.O., PIN-680 587.

14.    K.MOHANAN,

       KUTTALE HOUSE, (KALATH), THEKKETHARA,

       PAZHAYANNUR P.O., PIN-680 587.
 DBP No.78/2018                                3/3




15.      RAMACHANDRAN C.,

       CHERUNGOTTIL HOUSE, VADAKKETHARA, PAZHAYANNUR P.O.,

       PIN-680 587

       *ADDITIONAL R3 TO R15 ARE SUO MOTU IMPLEADED AS PER ORDER

         DATED 07/01/2020



       BY GOVERNMENT PLEADER FOR R1

       BY SRI.R.SUDHIR, ADVOCATE FOR R3 & R5

       BY ADV. SRI.P. RAMACHANDRAN, AMICUS CURIAE FOR OMBUDSMAN

      THE DEVASWOM BOARD PETITION HAVING COME UP FOR ORDERS AGAIN ON 02/03/2022,

UPON PERUSING THE PETITION AND THIS COURT'S ORDER DATED 08/02/2022, THE COURT ON

THE SAME DAY PASSED THE FOLLOWING.


                                         ORDER

The learned Standing Counsel for Cochin Devaswom Board would submit that some more time is required for submitting the report, since the 5th respondent committee is required to submit further explanation/remarks to the points noted in Annexure A14 audit report, which is awaited.

List on 05/04/2022.

Sd/- ANIL K.NARENDRAN, JUDGE Sd/- P.G. AJITHKUMAR, JUDGE ANNEXURE A14: TRUE COPY OF THE AUDIT REPORT DATED 15/09/2021 OF ACCOUNTS OF THE COMMITTEE.

02-03-2022 /True Copy/ Assistant Registrar

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