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State of Tamilnadu - Section

Section 1 in The Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999

1. Short title and commencement.

(1)This Act may be called the Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999.
(2)It shall come into force on such [date] [Came into force on the 28th February 2000 vide Notification No. 11(2)/ HO/ 213(h)/ 2000 issued in C.O. M No. 221, Home (Courts V), dated 28-2-2000.] as the State Government may, by notification, appoint.