Madhya Pradesh High Court
Narendra Prasad Shrivastava vs The State Of Madhya Pradesh on 8 January, 2020
Author: Sujoy Paul
Bench: Sujoy Paul
1 WP-11783-2019 The High Court Of Madhya Pradesh WP-11783-2019 (NARENDRA PRASAD SHRIVASTAVA AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Jabalpur, Dated : 08-01-2020 None for the petitioner even in the pass over round.
Shri Sourabh Sunder, learned Government Advocate for the State. Petition is dismissed for want of prosecution.
(SUJOY PAUL) JUDGE YS Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 09/01/2020 15:52:16