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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(31) in The Recognition Of Zoo Rules, 1992

(31)[ Every large and medium zoo shall have a full-fledged veterinary unit with basic diagnostic facilities, comprehensive range of drugs and a reference library on animal health care and upkeep. Each veterinary unit shall have isolation and quarantine wards to take care of newly arriving animals and sick animals so to minimize the chances of infections spreading to other animals of the zoo.] [Substituted by G.S.R. 106(E), dated 6.2.2004 (w.e.f. 9.2.2004). ][(31-A) Every zoo operator shall provide one qualified lab assistant/compounder for assisting the veterinarian in health care of the zoo animals] [ Inserted by G.S.R. 520(E), dated 10.7.2001 (w.e.f. 11.7.2001).].