Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Bihar - Subsection Section 2(iv) in Bihar State Electricity Regulatory Commission (Delegation of Financial Powers) Regulations, 2005 (iv)Act shall mean the E.R.C. Act 1998 and now Electricity Act, 2003 and shall include any statutory amendment, modification and re-enactment thereof.
