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State of Rajasthan - Section

Section 23 in Rajasthan Tax Board Regulations, 2017

23. Extension of injunction.

- If the bench for any reasons is not sitting or not constituted on the date fixed for hearing and the case is adjourned for the next date, the ad-interim stay granted earlier shall stand extended till the next date fixed for hearing of the case.Chapter-V Powers and Functions of the Registrar -