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State of Goa - Section

Section 421 in Goa Prisons Rules, 2006

421. Persons entitled to Salute from Guards.

(1)The Guard shall present arms to,(a)All officers of the Jail Department of the rank of Jailor and above.(b)Heads of Government Departments and District Officers including the Additional Sessions Judges, Sub-Divisional Police Officers and Sub-Divisional Magistrates.(c)Non-official visitors to the prison.(d)Officers of the Central Government of the rank of District Officers and above.
(2)The Guard shall salute the Jailors with butt salute.
(3)Mode of Salute.- (i) The following general instructions in regard to saluting superior officer shall be observed:(a)Jailors and Head Guards when on parade with Jail Guards shall salute with right hand.(b)Jailors and Head Guards when not on parade with Jail Guards shall stand at attention and salute with right hand.(c)Jailors and Head Guards if drilling with Guards in the rank, shall salute with guards at word of command.(d)Officers and the Jail Guards shall salute an Officer Superior to them in rank with the right hand.
(4)A Jail Guard who is sitting shall, when any such officer approaches, rise and stand at attention and salute with the right hand, then addressing an officer he will halt two paces from him and salute as above, he will also salute when withdrawing.