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Supreme Court - Daily Orders

M/S Tamil Nadu Generation And ... vs Tamil Nadu Fly Ash Bricks And Blocks ... on 17 August, 2017

     ITEM NO.39                          REGISTRAR COURT. 1                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Petition(s) for Special Leave to Appeal (C)                   No(s).
     29890-29892/2014

     M/S TAMIL NADU GENERATION AND DISTRIBUTION CORP. LTD REP BY ITS
     CHAIRMAN CUM MANAGING DIRECTOR, CHEN             Petitioner(s)

                                                    VERSUS

     TAMIL NADU FLY ASH BRICKS AND BLOCKS MANUFACTURES ASSO. REP. BY ITS
     PRESIDENT AND ORS                                Respondent(s)


     Date : 17-08-2017 These petitions were called on for hearing today.


     For Petitioner(s)
                                       B. Balaji, AOR
                                       Mr. A. Sri Ram, Adv.

     For Respondent(s)
                                        K. K. Mani, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Registry to process the matter as per rules.

RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.23 13:02:05 IST Reason: