Supreme Court - Daily Orders
M/S Tamil Nadu Generation And ... vs Tamil Nadu Fly Ash Bricks And Blocks ... on 17 August, 2017
ITEM NO.39 REGISTRAR COURT. 1 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Petition(s) for Special Leave to Appeal (C) No(s).
29890-29892/2014
M/S TAMIL NADU GENERATION AND DISTRIBUTION CORP. LTD REP BY ITS
CHAIRMAN CUM MANAGING DIRECTOR, CHEN Petitioner(s)
VERSUS
TAMIL NADU FLY ASH BRICKS AND BLOCKS MANUFACTURES ASSO. REP. BY ITS
PRESIDENT AND ORS Respondent(s)
Date : 17-08-2017 These petitions were called on for hearing today.
For Petitioner(s)
B. Balaji, AOR
Mr. A. Sri Ram, Adv.
For Respondent(s)
K. K. Mani, AOR
UPON hearing the counsel the Court made the following
O R D E R
Registry to process the matter as per rules.
RAJESH KUMAR GOEL Registrar Signature Not Verified Digitally signed by RUPAM DHAMIJA Date: 2017.08.23 13:02:05 IST Reason: