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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(5)(e) in Maharashtra Public Universities Act, 2016

(e)ensure that appropriate actions as are needed for maintenance of quality of teaching, as specified by the Internal Quality Assurance Cell and the university authorities, are initiated, records thereof are maintained, teachers' appraisal by students is carried out and reports thereof are sent to university authorities;