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NCT Delhi - Section

Section 55 in The Delhi Vidyut Board Rules, 1997

55. Arrangement with bankers.

- The Board may, subject to the provisions of these rules, make any arrangement with, and provide for the proper remuneration of, any banking or other company brokers or financial agents with respect to the issue of securities, the payment of interest on securities, and the keeping of books and other matters incidental to the issue, management, redemption and repayment of securities.