Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 10 in Sikkim Fisheries Act, 1980 10. Power of search and investigation. - Every Fishery Officer shall, have the same power of search and investigation in respect of offences under this Act as that of a Police Officer under, the provisions of the law relating to Criminal Procedure for the time being in force in Sikkim
