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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

Daman and Diu - Subsection

Section 11(2)(c) in The Goa, Daman and Diu Public Gambling Act, 1976

(c)for the third or subsequent offence under clause (a) of sub-section (1), such imprisonment shall not be less than thirty days and fine shall not be less than three thousand rupees;