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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(iv) in Uttrkhand Hills Consolidation of Holdings and Land Reforms Act, 2016

(iv)such other areas as the Operator of Consolidation may declare to be unsuitable for the purpose of consolidation ;