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State of West Bengal - Section

Section 7 in The West Bengal School Service Commission Act, 1997

7. [ Functions Regional Commission. [[Section 7 Substituted by W.B. Act 31 of 2008, which was earliers under :

'7. Functions of Regional Commission. - Notwithstanding anything contained in any other law for the time being in force or in any contract, custom or usage to the contrary, it shall be the duty of the Regional Commission to select persons for appointment to the posts of Teachers in schools within its territorial jurisdiction.'.]]- Notwithstanding anything contained in any other law for the time being in force or in any contract, custom or usage to the contrary, it shall be the duty of the Regional Commission [to recommend persons] for appointment to the posts of Teachers or non-teaching staff in school within its territorial jurisdiction under the supervision and control of the Central Commission [on the basis of result of the State Level Selection Test] [Substituted 'on the basis of the result of the examination' by Act No. 13 of 2016, dated 20.1.2017.] conducted by the Central Commission.]