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Gauhati High Court

Drone Kanta Das@ Duran Kr. Das vs The State Of Assam A on 8 November, 2023

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                     Page No.# 1/2

GAHC010241692023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : AB/3633/2023

            DRONE KANTA DAS@ DURAN KR. DAS
            S/O MAJEN CHANDRA DAS
            VILL- BARBARI BENGGALI
            P.S. CHABUA
            DIST. DIBRUGARH, ASSAM



            VERSUS

            THE STATE OF ASSAM A
            BEING P REP. BY THE LD. PP, GOVT OF ASSAM



Advocate for the Petitioner   : MR. A R SHOME

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                     HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 08.11.2023 Heard Mr. A.R. Shome, learned counsel for the petitioner. Also heard Ms. S.H. Bora, learned Additional Public Prosecutor for the State. Case diary has not been received. Issue reminder. List on 23.11.2023.

Page No.# 2/2 If the case diary is not received on the next date, the prayer of the petitioner may be considered.

JUDGE Comparing Assistant