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Himachal Pradesh High Court

Rajesh Kumar vs . Smt. Reshma on 13 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Rajesh Kumar vs. Smt. Reshma Cr. Revision No.232 of 2023 13.06.2023 Present: Mr. Sunil Kumar Banyal, Advocate, for the petitioner.

Mr. Ajay Chandel, Advocate, for the respondent.

Cr. Revision No.232 of 2023 & Cr.MP r No.1410 of 2023 Learned counsel for the respondent prays for and is granted three weeks' time to file reply.

List on 18.07.2023.

( Sushil Kukreja ) Judge 13th June, 2023 (reena) ::: Downloaded on - 13/06/2023 20:34:57 :::CIS