Delhi High Court - Orders
M/S Bharat Heavy Electicals Limited vs M/S Driplex Water Engineering Pvt ... on 1 March, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 368/2020 & I.A. 2256/2020 & I.A. 2257/2020
M/S BHARAT HEAVY ELECTICALS LIMITED ..... Petitioner
Through: Mr. Ashim Vaccher and Mr. Kunal
Lakra, Advocates
versus
M/S DRIPLEX WATER ENGINEERING PVT LIMITED
..... Respondent
Through: Mr. Vikram Nandrajog, Advocate
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 01.03.2023 Learned counsel appearing on behalf of the parties pray for some time to file written submissions along with the convenience compilation of documents. Let the same be filed before the next date of hearing.
List on 2nd May, 2023.
CHANDRA DHARI SINGH, J MARCH 1, 2023 gs/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DAMINI YADAV Signing Date:02.03.2023 18:46:36