Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 162] [Entire Act]

State of Punjab - Subsection

Section 162(1) in The Punjab Municipal Act, 1999

(1)The audit of the accounts of the Municipality, including the accounts of the special funds, if any, shall be conducted by the Audit Authority in such manner, as the Government in the Finance Department, may prescribe in consultation with the Department of Local Government.