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[Cites 0, Cited by 0] [Section 7] [Entire Act]

International Treaty - Subsection

Section 7(1) in European Economic Community International Institutional Partners Scheme, 1993

(1)The tax exemption would be available to EEC only in respect of investments made out of ECIIP funds, which would be used by the EEC through partner institutions as seed money for promoting industrial enterprises with the European Investors hailing from EEC member countries in India.