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Union of India - Section

Section 43 in Aligarh Muslim University Act, 1920

43. Alumni (Old Boys) Association.- No member of the Alumni (Old Boys) Association shall be entitled to vote or stand for the election to the Court unless

(i)he has been a member of the Association for at least five years continuously prior to the date of election;
(ii)he pays such subscription and satisfies other conditions, as may be prescribed by the Ordinances; and
(iii)he is a graduate of the Aligarh Muslim University or an ex-student of the Muhammedan Anglo-Oriental College or the Muhammedan Anglo-Oriental Collegiate School, Aligarh :
Provided that if he is not a graduate, he should have been a member of the Association for at least ten years continuously prior to the date of election.Explanation. - The word "graduate" in this State shall include a graduate of the Muhammedan Anglo-Oriental College, Aligarh.