Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act] State of Goa - Subsection Section 12(2)(v) in The First Statutes of Indian Institute of Technology Goa, 2017 (v)He shall be the `Competent Authority' for all the employees, as further elaborated in the Conduct Rules in the Schedule C.