Delhi High Court - Orders
Centre For Railway Information Systems vs M/S Capgemini Technologies Services ... on 23 September, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~85
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 102/2025
CENTRE FOR RAILWAY INFORMATION
SYSTEMS .....Petitioner
Through: Mr. Vardhman Kaushik, Mr. Arindam
Sarin and Mr. Mayank Sharma, Advocates.
versus
M/S CAPGEMINI TECHNOLOGIES SERVICES
INDIA LTD .....Respondent
Through: Mr. Ramesh Singh, Senior Advocate
with Ms. Chandni Ghatak, Advocate.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 23.09.2025 I.A. 23814/2025
1. This application is filed by the Respondent seeking release of funds deposited by the Petitioner pursuant to its challenge preferred under Section 34 of the Arbitration and Conciliation Act, 1996 against the Arbitral Award dated 19.10.2024.
2. Issue notice.
3. Learned counsel for the Petitioner accepts notice and seeks time to revert back with instructions.
4. List on 26.09.2025.
JYOTI SINGH, J SEPTEMBER 23, 2025/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/09/2025 at 22:07:32