Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(2) in The Khadi Mark Regulations, 2013 (2)Any person or certified khadi institution engaged in production and sale of khadi shall have the production and sales infrastructure and artisans for production of khadi, as may be determined by the Commission.
