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Calcutta High Court

Steel Authority Of India Limited-Iisco ... vs Balaji Industrial Products Limited on 21 April, 2025

Author: Arijit Banerjee

Bench: Arijit Banerjee

OD-13
                               ORDER SHEET

                                APO/65/2024
                                    WITH
                                AP/1097/2013

                    IN THE HIGH COURT AT CALCUTTA
                        Civil Appellate Jurisdiction
                              ORIGINAL SIDE


          STEEL AUTHORITY OF INDIA LIMITED-IISCO STEEL PLANT
                               VERSUS
                 BALAJI INDUSTRIAL PRODUCTS LIMITED


  BEFORE:
  The Hon'ble JUSTICE ARIJIT BANERJEE
             AND
  The Hon'ble JUSTICE OM NARAYAN RAI
  Date : 21st April, 2025.


                                                                     Appearance:
                                                     Mr. Dhruba Ghosh, Sr. Adv.
                                                            Mr. Arijit Basu, Adv.
                                                    Ms. Ajeyaa Choudhury, Adv.
                                                             ...for the appellant

                                                    Ms. Sulagna Mukherjee, Adv.
                                                     Ms. Surabhi Banerjee, Adv.
                                                             ..for the respondent

The Court: This appeal is directed against an order of a learned Judge of this Court dismissing the appellant's application under Section 34 of the Arbitration and Conciliation Act, 1996.

Mr. Ghosh, Learned Senior Counsel appearing for the appellant says that the entire Award amount has been secured by furnishing bank guarantee of Rs.5 crore.

A day's accommodation is sought for on behalf of the appellant. 2 Learned advocate for the respondent says that the Senior Counsel representing the respondent is in difficulty this week.

List the matter once again on April 28, 2025.

(ARIJIT BANERJEE, J.) (OM NARAYAN RAI, J.) bp